Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 13 in The Andhra Pradesh Civil Services (Classification, Control and Appeal) Rules, 1991 13. Anti-Corruption Bureau - Trap cases - Transfer of trapped officers. (Memo. No. 2487/SC.E/984 GA(Ser.E) Department , dated 19-11-1998)Ref.: - 1. Government Memo. No. 204/Ser.C/76-3; General Administrator (Ser.C) Department , Dated 31-5-1976.
