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Allahabad High Court

Guru Prasad Yadav vs State Of U.P. And Others on 1 February, 2010

Author: V.K. Shukla

Bench: V.K. Shukla

Court No. - 21

Case :- WRIT - C No. - 42048 of 2009
Petitioner :- Guru Prasad Yadav
Respondent :- State Of U.P. And Others
Petitioner Counsel :- D.S. Chauhan
Respondent Counsel :- C.S.C.

Hon'ble V.K. Shukla J.

 

On the matter being taken up, learned counsel for the petitioner contends that the petitioner does not intend to press this writ petition. Consequently, present writ petition is dismissed as not pressed. Order Date :- 1.2.2010 SRY