Allahabad High Court
Guru Prasad Yadav vs State Of U.P. And Others on 1 February, 2010
Author: V.K. Shukla
Bench: V.K. Shukla
Court No. - 21 Case :- WRIT - C No. - 42048 of 2009 Petitioner :- Guru Prasad Yadav Respondent :- State Of U.P. And Others Petitioner Counsel :- D.S. Chauhan Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla J.
On the matter being taken up, learned counsel for the petitioner contends that the petitioner does not intend to press this writ petition. Consequently, present writ petition is dismissed as not pressed. Order Date :- 1.2.2010 SRY