Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Manipur - Subsection Section 12(2)(a) in Salaries and Allowances of Ministers (Manipur) Act, 1972 (a)the allotment of furniture to the residence of a Minister for furnishing it; and