Madhya Pradesh High Court
Harish Bagla vs M/S Betul Oils Limited on 8 February, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Jabalpur, Dated: 08.02.2023 Due to paucity of time, following matters could not be taken up, therefore, adjourned as under:-
Serial Numbers Next date of listing 1,2,3,4,5,6,7,8,9,10,11,12,13,14,15,16,18,19,20,21,22,24,25,26,27,28, List after two weeks 29,31&115.
30,54,55,57,58,59,60,61,62,63,64,65,66,67,68,69,70,71,72,73,75,77, List after one week. 78,79,80,81,82,83,84,86,87,116,117,122,123,126,127,128. 88,89,90,91,92,93,94,95,96,98,99,100,101,102,103,107,108,109,110. List after three weeks. 111,112 & 113. List after four weeks. Including connected cases.
Interim order, if any, passed in any of the above matters to continue till next date of hearing.
(DWARKA DHISH BANSAL) JUDGE Digitally signed by KUMARI PALLAVI SINHA Date: 2023.02.09 16:33:36 +05'30'