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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(2)All words and expressions used in this Act and not defined, but defined in the Hyderabad Municipal Corporations Act, 1956 (Act II of 1956) shall have the meanings respectively to them in that Act,