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[Cites 0, Cited by 0] [Section 24U] [Entire Act]

State of Odisha - Subsection

Section 24U(11) in The Orissa Agricultural Produce Markets Rules, 1958

(11)Certified Copies - A copy of the decision or award shall, on application be given to a party by the Director or any person authorized by the Director duly certified on payment of fees of Rs.10.00 for each page or part thereof within 7 days from the date of application.