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[Cites 0, Cited by 0] [Section 38A(2)] [Section 38A] [Entire Act]

Union of India - Subsection

Section 38A(2)(b) in The Aircraft Rules, 1937

(b)No person other than a person having a Flight Instructor's or Assistant Flight Instructor's rating shall impart instructions in piloting in aircraft, unless he has been specifically authorised in writing by the Director-General to impart such instructions.