Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(i) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949

(i)if the application be for the registration of a marriage including the registration of a marriage of a woman who has effected a divorce of a kind known as Talaq-i-tafweez-by the parties to the marriage jointly: