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State of Punjab - Section

Section 7 in The Punjab Town Improvement Trust Rules, 1939

7.

In the matter of details connected with accounts, the Trust shall be guided by the instructions of the Examiner, Local Fund Accounts. The registers and forms prescribed in these rules provide for all classes of transactions usually occurring in the operations of a Trust. No addition to, or modification of these forms and no new form of account can be made by any Trust without the sanction of Government in consultation with the Accountant General (Local Audit Department).