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State of Chattisgarh - Section

Section 27 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

27. Control of District Election Officer.

- The Returning Officer, Assistant Returning Officer, Presiding Officer, polling officers and all other persons appointed in accordance with these rules shall, within the over all direction and control of the Commission, work under the control of District Election Officer.