Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(a) in U.P. Inspectors of Drugs Service Rules, 1980 (a)"Appointing Authority" in respect of the posts of Inspector 'means the Director and in respect of the post of Senior Drug Inspector means the Governor;
