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[Cites 0, Cited by 0] [Section 7(3B)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3B)(d) in Public Debt Rules, 1946

(d)[ any other corporation or a Government company as defined in section 617 of the Companies Act, 1956; [Substituted by G.S.R. 1614, dated 7.11.1964]