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Income Tax Appellate Tribunal - Chandigarh

J.K. Metal Industries, Jagadhari vs Dcit, Yamunanagar on 23 November, 2016

        IN THE INCOME TAX APPELLATE TRIBUNAL
             DIVISION BENCH, CHANDIGARH


     BEFORE SHRI BHAVNESH SAINI, JUDICIAL MEMBER
     AND Ms. ANNAPURNA GUPTA, ACCOUNTANT MEMBER


                         ITA No. 710/CHD/2011
                        Assessment Year: 2006-07


M/s J.K.Metal Industries,               Vs      The DCI T,
Gobindpuri Road,                                Circle,
Jagadhari.                                      Yamuna Nagar.

PAN: AAAFJ6785B


        (Appellant)                                    (Respondent)


        Appellant by        :   Shri Sudhir Sehgal, Proxy counsel
                                for Shri Tej Mohan Singh

        Respondent by       :   Shri S.K.Mittal, DR

        Date of Hearing :       23.11.2016
        Date of Pronouncement : 23.11.2016




                                O R D E R

PER BHAVNESH SAINI,JM This appeal by assessee has been directed against the order of ld. CIT(Appeals), Karnal dated 25.03.2011 for assessment year 2006-07.

2. Shri Tej Mohan Singh, Advocate, ld. counsel for the assessee forwarded a written request stating therein that 2 assessee is not interested in pursuing the appeal and prayed for withdrawal of the appeal. The letter is placed on record.

3. In view of the prayer of the assessee, appeal is dismissed as withdrawn.

Order pronounced in the Open Court.

           Sd/-                                      Sd/-


  (ANNAPURNA GUPTA)                       (BHAVNESH SAINI)
 ACCOUNTANT MEMBER                        JUDICIAL MEMBER


Dated: 23 r d November,2016.

'Poonam' Copy to:

1. The Appellant
2. The Respondent
3. The CIT(A)
4. The CIT,DR Assistant Registrar, I TAT Chandigarh