Supreme Court - Daily Orders
Senior Divisional Manager National ... vs Suresh Kumar Behera on 4 July, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.23 COURT NO.12 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13718/2019
(Arising out of impugned final judgment and order dated 18-02-2019
in FAO No. 526/2018 passed by the High Court Of Orissa At Cuttack)
SENIOR DIVISIONAL MANAGER NATIONAL INSURANCE
COMPANY LTD. Petitioner(s)
VERSUS
SURESH KUMAR BEHERA & ANR. Respondent(s)
Date : 04-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Amit Kumar Singh,AOR
Ms. K. Enatoli Sema,Adv.
Mr. Gaurav Prakash,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere in the matter. The Special Leave Petition is, accordingly, dismissed. Pending application, if any, stand disposed of.
(B.Parvathi) (Sunil Kumar Rajvanshi)
Court Master Court Master
Signature Not Verified
Digitally signed by
BALA PARVATHI
Date: 2019.07.06
11:58:45 IST
Reason: