Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 80 in Code on Social Security, 2020

(80)"State Government" includes-
(a)in relation to a Union territory with legislature, the Government of the Union territory; and
(b)in relation to a Union territory without legislature, the administrator appointed under article 239 of the Constitution as an administrator thereof;