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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(1)(e) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(e)furnishes in complaince with the requirements of Section 6, particulars which are false and which he either knows or believes to be false or does not believe to be true;