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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(c) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(c)the designations, qualifications, method of recruitment, pay, allowances and other conditions of service of various categories of employees of the University, and their powers and duties;