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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(xii) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(xii)Not with standing anything contained contrary in these rules in the case of persons serving in connecting, with the affairs of the State in Substantive capacity, the upper age limit shall be 45 years for direct recruitment to posts filled in by competitive examinations or in case of posts filled in through the Commission by interview.