Section 16 in The M.P. Bhiksha Vritti Nivaran Niyam, 1977
16. Prohibited articles.
(1)No person shall, except with the permission of the Superintendent or Medical Officer, take into a receiving centre or a certified institution a prohibited article.(2)The following shall be the prohibited articles for the purpose of sub-rule (1), namely-(a)Alcohol or spirit of every description;(b)Bhang, Ganja or Opium;(c)Drugs of every description;(d)Matches and materials for producing fire;(e)Implements of gambling;(f)Any implements capable of causing hurt or facilitating escape;(g)Any other articles specified in this behalf by the Superintendent, by a special order.
