Bombay High Court
Goodwin Investors Association Pune vs Union Of India And Ors on 9 July, 2021
Bench: S.S. Shinde, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 799 OF 2021
Goodwin Investors Association Pune ....PETITIONER
V/S
Union Of India And Ors. ....RESPONDENT
A/W IA/1689/2021 IN WP/799/2021 A/W IA/1690/2021 IN WP/799/2021 A/W IA/1691/2021 IN WP/799/2021 CORAM : HON'BLE SHRI JUSTICE S.S. SHINDE & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 9th July, 2021 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 27/07/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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