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Bombay High Court

Goodwin Investors Association Pune vs Union Of India And Ors on 9 July, 2021

Bench: S.S. Shinde, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

              CR. WRIT PETITION NO. 799 OF 2021

 Goodwin Investors Association Pune                     ....PETITIONER
            V/S
 Union Of India And Ors.                              ....RESPONDENT

A/W IA/1689/2021 IN WP/799/2021 A/W IA/1690/2021 IN WP/799/2021 A/W IA/1691/2021 IN WP/799/2021 CORAM : HON'BLE SHRI JUSTICE S.S. SHINDE & HON'BLE SHRI JUSTICE N. J. JAMADAR, JJ DATE : 9th July, 2021 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 27/07/2021 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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