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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2)(f) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(f)the manner in which the compensation recoverable from any person under sub-section (3) of section 23 shall be deposited by him;