Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(3)(f) in The Central Motor Vehicles Rules, 1989

(f)engine gear box, [brake shoe and drums] [Substituted by GSR 933(E), dated 28.10.1989, for certain words (w.e.f. 28.10.1989).] (except where the applicant desires to impart instruction in the driving of motor cycles only),