Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Securities And Exchange Board Of India - Subsection Section 13(2) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012 (2)Category I and II Alternative Investment Fund or schemes launched by such funds shall have a minimum tenure of three years.
