Section 9A in The Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963
9A. [ Reservation of vacancies for other backward classes. [Rules 9-A and 9-B Inserted by Dated 16-1-1999, Published in Rajasthan Rajpatra (Extraordinary), Part 6-A, dated 11-2-1999, Page 223]
- Reservation of vacancies for other backward classes shall be in accordance with the order of the Government for such reservation inforce at the time of direct recruitment. In the event of non- availability of eligible and suitable candidates amongst other backward classes in a particular year, the vacancies so reserved for them shall be filled in accordance with the normal procedure.
