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Punjab-Haryana High Court

Mam Chand And Others vs Union Of India And Others on 21 January, 2014

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

                       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                                      CHANDIGARH

                                                                      RSA No. 1945 of 1985
                                                            DATE OF DECISION : 21.01.2014

           Mam Chand and others
                                                                          .... APPELLANTS
                                                    Versus
           Union of India and others

                                                                       ..... RESPONDENTS


           CORAM :- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL


           Present:            Mr. Adarsh Jain, Advocate,
                               for the appellants.

                               Mr. Anjum Ahmed, Addl. A.G., Haryana.

                                    ***

SATISH KUMAR MITTAL, J. ( Oral ) For orders, see Regular Second Appeal No. 1941 of 1985.




           January 21, 2014                                  ( SATISH KUMAR MITTAL )
           ndj                                                        JUDGE




Dass Narotam
2014.01.24 16:05
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