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State of Odisha - Section

Section 78 in The Orissa Cinemas (Regulation) Rules, 1964

78. Operator.

- No person other than a qualified operator employed by the licensee and holding a certificate granted by the Electrical Inspector or an apprentice duly authorised by the licensee under Rule 91 shall be allowed to enter or be in the enclosure or the "Reserved Space" while an exhibition is in progress.