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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of West Bengal - Subsection

Section 80(2)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)the value of the share or the interest of the deceased member determined in accordance with the rules shall be paid to the person nominated under section 79 or to the person referred to in clause (b) of sub-section (1) of this section after deducting the amount payable under this Act to the co-operative society from the estate of the deceased member.