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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(1)(iii) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(iii)periods of service in a post paid from contingencies, shall also count as qualifying service."