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State of Madhya Pradesh - Section

Section 753 in Criminal Courts - Rules and Orders

753. A fee of Re. 1 for recognition and an annual fee of Re. 1 for the renewal of recognition shall be payable in respect of each clerk. the fee payable for renewal will be Rs. 2, if the application for renewal is made after the date mentioned in Rule 752. These fees shall be paid in the shape of court-fee stamps affixed to the applications.