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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(6)(g) in West Bengal Municipal (Building) Rules, 2007

(g)comply with the requirements of the West Bengal Fire Services Act, 1950, Fire Prevention and Safety Rules, 1996, and provisions laid in National Building Code (NBC).