Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Maharashtra - Subsection Section 50(2) in Poona University Act, 1974 (2)A motion for such withdrawal or suspension shall be initiated only in the Executive Council and. the member who intends to move such motion shall give notice of it and state in writing the grounds on which it is made.
