Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of Telangana - Subsection

Section 43(2)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)warn the person challenged, of the penalty for personation;