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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2)(b) in The Salary and Allowances of Leader of Opposition in Legislative Assembly Act, 1978

(b)for a further period of one month, on payment of rent at such rates as may be prescribed by rules made in this behalf by the State Government and also charges in respect of electricity and water consumed in that residence during such further period.