Rajasthan High Court - Jodhpur
State And Anr vs Subhan Khan And Ors on 6 February, 2019
Bench: Sangeet Lodha, Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 12/2008
State And Anr.
----Appellants
Versus
Subhan Khan And Ors.
----Respondents
For Appellant(s) : None present
For Respondent(s) : None present
HON'BLE MR. JUSTICE SANGEET LODHA
HON'BLE MR. JUSTICE DINESH MEHTA Order 06/02/2019 None present for the parties. Nobody was present on behalf of the respondents either on 14.08.2018.
List the matter in the next week, after showing the name of Mr. O.P. Boob as counsel for the appellants, in the cause-list. (DINESH MEHTA),J (SANGEET LODHA),J 66-Anurag/-
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