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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(b) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(b)"Admissions and Fee Regulatory Committee" means the Committee established and constituted by the Government for regulating the admissions and fixing the fees to be charged from candidates seeking admissions into the Un-Aided Minority and Non-Minority Colleges of Education herein after called AFRC.