Gauhati High Court
Page No.# 1/3 vs The State Of Assam on 11 February, 2022
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/3
GAHC010004802022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Bail Appln./87/2022
SAFIKUL HOQUE AND ANR
SON OF HASMAT SK.
R/O VILL- BINNACHARA PART-IV, P.S. GOLOKGANJ
DIST. DHUBRI, ASSAM
PIN-783331
2: MOHIBUL HOQUE
SON OF MOKSED ALI
R/O VILL- BINNACHARA PART-III
P.S. GOLOKGANJ
DIST. DHUBRI
ASSAM
PIN-78335
VERSUS
THE STATE OF ASSAM
REP. BY THE PP, GOVT OF ASSAM
Advocate for the Petitioner : MR. J KALITA
Advocate for the Respondent : PP, ASSAM
Page No.# 2/3
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 11-02-2022 Heard Mr. J. Kalita, learned counsel for the petitioners and Mr. M.P. Goswami, learned Additional Public Prosecutor for the respondent State of Assam.
By this application under Section 439, Code of Criminal Procedure, 1973 [CrPC], the petitioners viz. 1) Safikul Hoque and 2) Mohibul Hoque have prayed for their release on bail in connection with Golokganj Police Station Case no. 1262/2021, registered under Sections 489A/489B/489C, Indian Penal Code.
Mr. Goswami, learned Additional Public Prosecutor has submitted that after completion of investigation, the Investigating Officer [I.O.] of the case has submitted a charge sheet vide Charge Sheet no. 34/2022 dated 29.01.2022 under Section 173[2], CrPC.
In view of the submission of charge sheet in the case, Mr. Kalita has submitted that the petitioners will approach the learned jurisdictional trial Court seeking regular bail.
In view of the said submission of Mr. Kalita, this application stands closed, granting liberty to the petitioners to approach the learned jurisdictional trial Court.
In the event the petitioners approach the jurisdictional trial Court by filing any application seeking regular bail, it is expected that the jurisdictional trial Court will consider such application on its own merits and in accordance with law in an expeditious manner.
Page No.# 3/3 JUDGE Comparing Assistant