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[Cites 0, Cited by 0] [Section 1259] [Entire Act]

Bengal Presidency - Subsection

Section 1259(e) in Police Regulations, Bengal , 1943

(e)Procedure for the submission of applications. - When it is considered necessary to construct a building departmentally, the Superintendent shall submit an application to the Deputy Inspector-General of the Range giving full particulars as required by regulation 1249. This shall be accompanied by a plan of the proposed building, a site plan showing the land and the buildings on it, both existing and proposed, with dimensions drawn to scale, and an estimate of the amounts required. Standard plans shall be followed or reasons given for divergence therefrom and in all plans for new buildings, the flooring shall be raised 3 feet above the ground-level.