Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Chattisgarh - Subsection Section 51(i) in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013 (i)it shall be in writing and couched in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage;
