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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(4)(d) in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

(d)person who have been made eligible for substantive appointment to a post under the rules shall be treated as having been regularly recruited;