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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

State of Manipur - Subsection

Section 105(2)(f) in The Manipur Panchayati Raj Act, 1994

(f)the manner for filling up the casual vacancies in Gram Panchayat referred to in sub-section (1) of section 23;