Allahabad High Court
Shambhu Nath And Others vs Gaon Sabha, Barua Bojh,Handia, Alld. ... on 9 October, 2017
Author: Bachchoo Lal
Bench: Bachchoo Lal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 8 Case :- SECOND APPEAL No. - 1346 of 2001 Appellant :- Shambhu Nath And Others Respondent :- Gaon Sabha, Barua Bojh,Handia, Alld. And Another Counsel for Appellant :- Sanjay Kumar Singh Counsel for Respondent :- A.S.Misra Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Sanjay Kumar Singh, learned counsel for the appellants.
List after two weeks.
Order Date :- 9.10.2017 Gss