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Chattisgarh High Court

Smt. Namita Das vs State Of Chhattisgarh 15 Wpc/1607/2019 ... on 18 June, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                           Order Sheet

                    WPC No. 1488 of 2019

   Smt. Namita Das Versus State Of Chhattisgarh & Others




18/06/2019

Smt. Hamida Siddiqui, counsel for the petitioner.

Shri Aditya Bhardwaj, PL for the State. He prays for and is allowed 5 weeks' time to file return.

IR to continue till the next date of hearing.

Sd/-

Judge (Prashant Kumar Mishra) Barve