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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(4)(b) in Rajasthan Panchayati Raj (Election) Rules, 1994

(b)The remaining number of offices reserved for women shall be allocated by the Government by draw of lots to the districts remaining after the allocation under Clause (a).