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State of Rajasthan - Section

Section 60 in Rajasthan State Legal Services Authority Regulations, 1999

60. Holding of Legal Literacy Camp.

- Legal Literacy Camp may be held at such time and place and on such day, including Saturday, Sundays and holidays by the High Court Legal Awareness Committee, District Legal Awareness Committee and Taluk Legal Awareness Committee, as the case may be, as intimated under regulation 58 or deem appropriate.