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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(22) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(22)"personal cultivation" with its grammatical variations and cognate expressions, in relation to a public trust, includes cultivation by hired labour or with hired stock or by servants on wages payable in cash or kind but not as a share of produce;