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[Cites 0, Cited by 0] [Section 7(13)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(13)(b) in Central Road Fund (State Roads) Rules, 2014

(b)an amount equal to one per cent. for meeting the cost of devising and operation of a Quality Assurance System and monitoring of the works by a State Quality Monitor, and training of the state's officials in quality awareness by the executing agency;