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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(n) in The Breeding of And Experiments On Animals (Control And Supervision) Rules, 1998

(n)where experiments are performed in any institution, the responsibility therefor is placed on the person in charge of the institution and in cases where experiments are performed outside an institution by an individual qualified in that behalf, the experiments are performed on his responsibility.