Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 28 in DELHI HIGHER JUDICIAL SERVICE RULES, 1970 28. INTERPRETATION: If any question arises as to the interpretation of these rules, the same shall be decided by the Administrator in consultation with the High Court.
