Delhi High Court - Orders
Dharampal Satyapal Limited vs Rajnigandha Distributors Private ... on 1 September, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 317/2019 & I.As. 8404/2019, 8405/2019, 3270/2020
DHARAMPAL SATYAPAL LIMITED ..... Plaintiff
Through: Mr. Shivang Sharma, Advocate (M-
9999052646)
versus
RAJNIGANDHA DISTRIBUTORS PRIVATE LIMITED
& ORS ..... Defendants
Through: Mr. Mahesh Pal, Advocate for D-1to3
(M-9958217373).
Mr. V.P. Singh, Advocate for D-1 (M-
9910700028)
Mr. Siddharth Sangal, Ms. Nilanjani
Tandon & Ms. Vaidehi Kothari,
Advocates for D-11 (M-7508216957)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 01.09.2022
1. Hon'ble Judge is not holding the Court today.
2. List on 13th September, 2022.
BY ORDER (COURT MASTER) SEPTEMBER 01, 2022 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.09.2022 18:26:34