Rajasthan High Court - Jaipur
Jcc Infraprojects Pvt Ltd vs The State Of Rajasthan Through ... on 10 January, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 17299/2018
Jcc Infraprojects Pvt Ltd
----Petitioner
Versus
The State Of Rajasthan Through Principal Secretary, Department
Of Finance
----Respondent
For Petitioner(s) : Mr. Anurag Kalavatiya For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 10/01/2019 Heard on application for early listing. For the reasons mentioned in the application, the same is allowed. Meanwhile, the petitioner may file rejoinder.
List this writ petition after two weeks.
(INDERJEET SINGH),J Jyoti/52 (D.B. SAW/1708/2019 has been filed in this matter. Please refer the same for further orders) (Downloaded on 05/06/2021 at 08:33:46 PM) Powered by TCPDF (www.tcpdf.org)