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Rajasthan High Court - Jaipur

Jcc Infraprojects Pvt Ltd vs The State Of Rajasthan Through ... on 10 January, 2019

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                             S.B. Civil Writs No. 17299/2018

                                    Jcc Infraprojects Pvt Ltd
                                                                                                                       ----Petitioner
                                                                                  Versus
                                    The State Of Rajasthan Through Principal Secretary, Department
                                    Of Finance
                                                                                                                   ----Respondent

For Petitioner(s) : Mr. Anurag Kalavatiya For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 10/01/2019 Heard on application for early listing. For the reasons mentioned in the application, the same is allowed. Meanwhile, the petitioner may file rejoinder.
List this writ petition after two weeks.
(INDERJEET SINGH),J Jyoti/52 (D.B. SAW/1708/2019 has been filed in this matter. Please refer the same for further orders) (Downloaded on 05/06/2021 at 08:33:46 PM) Powered by TCPDF (www.tcpdf.org)